Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(4)(b) in The Maharashtra Lifts, Escalators and Moving Walks Act, 2017

(b)as to the manner in which, and extent to which, the provisions of this Act or the rules made thereunder, so far as those provisions affect the safety of any person, have not been complied with.