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State of Punjab - Section

Section 8 in Punjab Colonisation of Government Lands (Punjab) Act, 1912

8. Amendment of section 136 (1) of the Punjab Land Revenue Act.

- Section 136 (1) of the Punjab Land Revenue Act, 1887 (XVII of 1887), shall be amended by inserting after the words "under section 49" the words "or any Revenue Officer in a colony".