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[Cites 0, Cited by 0] [Section 75(4)] [Section 75] [Entire Act]

State of Rajasthan - Subsection

Section 75(4)(b) in Rajasthan Special Investment Regions Act, 2016

(b)financial assistance which may include capital grant, minimum revenue guarantee, payment guarantee and off take and purchase guarantees to the concessionaire as a substitute for or in addition to whole or part of the charges collected for such infrastructure project;