Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Central Information Commission

Rajbir Singh vs National Fertilizer Ltd.(Nfl) on 18 April, 2018

  
 
 
 Advanced Search



 

 
    
      
  


 

Advanced Search

 
   
      
       
      	 Main Seat/Bench
      
         
      
    
     
       
      	 Case Type
      
       
      	  
      
    
     
       
      	   Case Year
      
        Between
	        2018
 2017
 2016
 2015
 2014
 2013
 2012
 2011
 2010
 2009
 2008
 2007
 2006
 2005
 2004
 2003
 2002
 2001
 2000
 1999
 1998
 1997
 1996
 1995
 1994
 1993
 1992
 1991
 1990
 1989
 1988
 1987
 1986
 1985
 1984
 1983
 1982
 1981
 1980
 1979
 1978
 1977
 1976
 1975
 1974
 1973
 1972
 1971
 1970
 1969
 1968
 1967
 1966
 1965
 1964
 1963
 1962
 1961
 1960
 1959
 1958
 1957
 1956
 1955
 1954
 1953
 1952
 1951
 1950
 1949
 1948
 1947
 1946
 1945	
	      	and
	        2018
 2017
 2016
 2015
 2014
 2013
 2012
 2011
 2010
 2009
 2008
 2007
 2006
 2005
 2004
 2003
 2002
 2001
 2000
 1999
 1998
 1997
 1996
 1995
 1994
 1993
 1992
 1991
 1990
 1989
 1988
 1987
 1986
 1985
 1984
 1983
 1982
 1981
 1980
 1979
 1978
 1977
 1976
 1975
 1974
 1973
 1972
 1971
 1970
 1969
 1968
 1967
 1966
 1965
 1964
 1963
 1962
 1961
 1960
 1959
 1958
 1957
 1956
 1955
 1954
 1953
 1952
 1951
 1950
 1949
 1948
 1947
 1946
 1945
	      (for a particular year, select same values for both the boxes)
      
    
     
       
      	 Coram
      
       
	       
	          
	             Judge Type (All/Sitting)
	            
	          	 
  					 All Judges
					 All Sitting Judges
  				 
	        
	         
	            First Judge
	            
	          	 
	          	
	        
	         
	            Second Judge
	            
	          	 
	  			
	        
	         
	            Third Judge
	            
	          	 
	  			
	        
	         
	            Fourth Judge
	            
	          	 
	  			
	        
	         
	            Fifth Judge
	            
	          	 
	  			
	        
	      
      	   
      	    
      		Exact bench strength 
 
      	   
      	  	Bench strength greater than or equal
      
    
     
       
      	 Judgment Type
      
        
      	
          	  All
 All Final
 All AFR
 Final AFR
 Final Non AFR
 Interlocutory AFR
 Interlocutory Non AFR  (AFR = Approved for Reporting(i.e. Reportable Judgments/Orders))
      
    
     
       
      	 Title
      
       
	       
	          
	           
	          	 Petitioner/Respondent - 

Petitioner Respondent Don't Know  Title -

 Counsel Counsel of -

Petitioner Respondent Don't Know Counsel's Name -

 Containing Text  with all of the words  with the exact phrase  with at least one of the words  without the words  Judgment/Order Date From Date To Date Day Month Year Day Month Year 1 2 3 4 5 6 7 8 9 10 11 12 13 14 15 16 17 18 19 20 21 22 23 24 25 26 27 28 29 30 31 January February March April May June July August September October November December 2018 2017 2016 2015 2014 2013 2012 2011 2010 2009 2008 2007 2006 2005 2004 2003 2002 2001 2000 1999 1998 1997 1996 1995 1994 1993 1992 1991 1990 1989 1988 1987 1986 1985 1984 1983 1982 1981 1980 1 2 3 4 5 6 7 8 9 10 11 12 13 14 15 16 17 18 19 20 21 22 23 24 25 26 27 28 29 30 31 January February March April May June July August September October November December 2018 2017 2016 2015 2014 2013 2012 2011 2010 2009 2008 2007 2006 2005 2004 2003 2002 2001 2000 1999 1998 1997 1996 1995 1994 1993 1992 1991 1990 1989 1988 1987 1986 1985 1984 1983 1982 1981 1980 Important Instruction - Please confine your search to maximum 6 months period (i.e. max 180 days)