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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(4) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(4)Decision of the Project Authority shall be final, but in so far as it reverse or modified the decision of Electoral Registration Officer, it shall take effect only from the date of decision in appeal.