Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act] Union of India - Subsection Section 8(5)(a) in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015 (a)impound any books of account or other documents without recording his reasons for doing so; or