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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Uttarakhand - Subsection

Section 23(3)(iv) in National Law University of Uttarakhand Act, 2011

(iv)to give its views and to make recommendations to the Executive Council on any financial matter affecting the University either on its own initiative or on reference from the Executive Council or the Vice Chancellor;