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Delhi High Court - Orders

Brij Mohan Bhardwaj & Ors vs Vipul Gaur & Ors on 7 January, 2019

Author: Anu Malhotra

Bench: Anu Malhotra

$~27
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CM(M) 1241/2018 & CM APPL. 42404/2018

    BRIJ MOHAN BHARDWAJ & ORS              ..... Petitioners
                 Through: Mr. Rohit K. Nagpal, Advocate.

                      versus

    VIPUL GAUR & ORS                                 ..... Respondents
                  Through

    CORAM:
    HON'BLE MS. JUSTICE ANU MALHOTRA
                 ORDER

% 07.01.2019 As per record, the steps are not indicated to have been taken. Notice of the petition in terms of order dated 10.10.2018 along with accompanying application CM APPL. No.42404/18 be issued to the respondents on taking of steps by the petitioner through all permissible modes, returnable for 06.02.2019.

ANU MALHOTRA, J JANUARY 07, 2019/NC