Delhi High Court - Orders
Brij Mohan Bhardwaj & Ors vs Vipul Gaur & Ors on 7 January, 2019
Author: Anu Malhotra
Bench: Anu Malhotra
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1241/2018 & CM APPL. 42404/2018
BRIJ MOHAN BHARDWAJ & ORS ..... Petitioners
Through: Mr. Rohit K. Nagpal, Advocate.
versus
VIPUL GAUR & ORS ..... Respondents
Through
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 07.01.2019 As per record, the steps are not indicated to have been taken. Notice of the petition in terms of order dated 10.10.2018 along with accompanying application CM APPL. No.42404/18 be issued to the respondents on taking of steps by the petitioner through all permissible modes, returnable for 06.02.2019.
ANU MALHOTRA, J JANUARY 07, 2019/NC