Orissa High Court
Nabin Kumar Singh vs State Of Odisha And Others .... Opposite ... on 2 August, 2021
Author: B. P. Routray
Bench: B. P. Routray
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P. (C) No.10726 of 2021 and batch of writ petitions
Nabin Kumar Singh .... Petitioner
(In W.P.(C) No.10726 of 2021)
Mr. P. K. Rath, Advocate
Paramananda Singh Petitioner
(In W.P.(C) No.10471 of 2021)
Mr. Huzefa Ahmedi, Senior Advocate assisted by
Mr.S. C. Tripathy, Advocate
Bidulata Behera Petitioner
(In W.P.(C) No.19982 of 2021)
Mr. Asok Mohanty, Senior Advocate assisted by
Mr. G.M. Rath, Advocate
Debasis Behera Petitioner
(In W.P. (C) No.10908 of 2021)
Mr. A. K. Patra, Advocate
Manish Sahu and others Petitioners
(In W.P.(C) No.11099 of 2021 and 7
other writ petitions)
Mr. B. P. Das, Advocate
-versus-
State of Odisha and others .... Opposite Parties
Mr. A. K. Parija, Advocate General assisted by Mrs. S. Patnaik
and Mr. D. K. Mohanty, Additional Government Advocates
CORAM:
THE CHIEF JUSTICE
JUSTICE B. P. ROUTRAY
ORDER
02.08.2021 Order No.
09. 1. This matter is taken up by video conferencing mode.
2. List on Thursday i.e. on 5th August, 2021 at 2 O'clock for further hearing.
(Dr. S. Muralidhar) Chief Justice (B.P. Routray) Judge M. Panda