Supreme Court - Daily Orders
Competition Commission Of India . vs Google Llc on 16 September, 2020
1
ITEM NO.13 Court 1 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)No(s).13716-13717/2017
(Arising out of impugned final judgment and order dated 27-04-2015
in LPA No. 733/2014 27-04-2015 in WPC No. 7084/2014 passed by the
High Court Of Delhi At New Delhi)
COMPETITION COMMISSION OF INDIA Petitioner(s)
VERSUS
GOOGLE LLC & ORS. Respondent(s)
(IA No. 1/2017 - CONDONATION OF DELAY IN FILING)
WITH
SLP(C) No. 30641/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.166811/2018-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.166814/2018-PERMISSION TO
FILE LENGTHY LIST OF DATES and IA No.166809/2018-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS
SLP(C) No. 33871/2018 (XIV)
(FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
41762/2019 IA No. 41762/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 4254/2019 (XIV)
(FOR STAY APPLICATION ON IA 48935/2019
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
48937/2019 FOR INTERVENTION APPLICATION ON IA 66255/2019
IA No. 66255/2019 - INTERVENTION APPLICATION
IA No. 48935/2019 - STAY APPLICATION)
SLP(C) No. 4009/2019 (XIV)
SLP(C) No. 8546/2020 (XIV)
(FOR ADMISSION and I.R.
IA No. 45284/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 16-09-2020 These matters were called on for hearing today.
CORAM :
Signature Not Verified
HON'BLE THE CHIEF JUSTICE
Digitally signed by
ASHWANI KUMAR
Date: 2020.09.16
16:43:49 IST
Reason: HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
2
For Parties :
Mr. Harish N Salve, Sr Adv
Mr. Mahesh Agarwal, Adv
Mr. Ajit Warrier, Adv
Mr. Rohan Arora, Adv
Mr. Angad Kochar, Adv
Mr. Anshuman Srivastava, Adv
Mr. Rohan Pratap Talwar, Adv
Mr. E C Agrawala, AoR
Mr. Krishnan Venugopal, Sr. Adv.
Mr. Rahul Goel, Adv.
Ms. Anu Monga, Adv.
Ms. Parul Shukla, Adv.
Mr. E.C. Agrawala, AOR
Mr. P.S. Narasimha,Sr.Adv.
Mr. Vaibhav Gaggar,Adv.
Mr. Arjun Krishnan, AOR
Mr. Ankur Singh,Adv.
Ms. Neha Mishra,Adv.
Ms. Aditi Tripathi,Adv.
Mr Mukul Rohatgi,Sr.Adv.
Mr.Naval Chopra, Adv.
Mr Anuj Berry,Adv.
Mr. Aman Singh Sethi, Adv.
Mr. P S S Bhargava,Adv.
Ms. Anjali Kumar, Adv.
Mr Shardul S Shroff, AOR
Dr. Abhishek Manu Singhvi, Senior Advocate
Mr. Ajit Warrier, Advocate
Mr. Naval Chopra, Advocate
Mr. Harman Singh Sandhu, Advocate
Mr. Angad Kochhar, Advocate
Mr. Aman Singh Sethi, Advocate
Ms. Nitika Dwivedi, Advocate
Ms. Tanvi Dubey Advocate
Mr. Devansh Agarwal, Advocate
Ms. Arundhati Srivastava Advocate
Mr. S. S. Shroff, AOR
Mr. Dhruv Mehta, Senior Advocate
Mr. Ajit Warrier, Advocate
Mr. Naval Chopra, Advocate
Mr. Harman Singh Sandhu, Advocate
Mr. Angad Kochhar, Advocate
Mr. Aman Singh Sethi, Advocate
Ms. Nitika Dwivedi, Advocate
Ms. Tanvi Dubey Advocate
Mr. Devansh Agarwal, Advocate
Ms. Arundhati Srivastava Advocate
3
Mr. S. S. Shroff, AOR
Mr. P.S. Narasimha,Sr.Adv.
Mr. Neeraj Shekhar, AOR.
Mr. Samar Bansal,Adv.
Mr. Samar Bansal,Adv.
Mr. Ashwarya Sinha, AOR
Mr. K.M.Nataraj , LD ASG
Mr. Atulesh Kumar, Adv.
Mr. Sharath Nambiar, Adv.
Mr. Vikas Bansal, Adv
Mr. Raj Bahadur Yadav, AOR
Mr. M.P. Devnath, AOR
Mr. Sahil Khanna, Advocate
Mr. Abhimanyu Chopra, Advocate
Ms. Tanaya Sethi, Advocate
Ms. Shreya Singh, Advocate
Mr. Pukhrambam Ramesh Kumar AOR
Mr. Vaibhav Chowkse, Adv
Ms. Ela Bali, Adv,
Ms. Anupama Ng.
Mr. Karun Sharma, Adv
Ms. Ruchira Goel, AOR
UPON hearing the counsel the Court made the following
O R D E R
List these matters on 7th October, 2020 along with Civil Appeal No. 9868 of 2016, Civil Appeal No. 9869 of 2016 and Civil Appeal No. 19641 of 2017.
(MADHU BALA) (INDU KUMARI POKHRIYAL) AR-CUM-PS ASSISTANT REGISTRAR