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[Cites 0, Cited by 0] [Section 24B] [Entire Act]

State of Rajasthan - Subsection

Section 24B(2) in The Rajasthan Co-Operative Service Rules, 1954

(2)[ A person shall be eligible for promotion subject to his possessing minimum qualifications and experience as prescribed in these Rules, on the first day of the month of April of the year of selection.] [Substituted by F. 1(17) DOP/A-II/84, 5-11-84]