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State of Uttar Pradesh - Section

Section 1 in U.P. Zila Panchayats (Settlement of Dispute Relating to Membership) Rules, 1994

1. Short title and commencement.

(1)These rules may be called the Uttar Pradesh Zila Panchayats (Settlement of Disputes Relating to Membership) Rules, 1994.
(2)They shall come into force at once.