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[Cites 0, Cited by 14] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(v) in The Monopolies And Restrictive Trade Practices Act, 1969

(v)the General Insurance Corporation of India established in pursuance of the provisions of section 9 of the General Insurance Business (Nationalisation) Act, 1972 (57 of 1972);