Delhi High Court - Orders
Icmr - National Institute Of Cancer ... vs Mrs. Rajani Yadav, Medical Social ... on 21 March, 2024
Author: Rekha Palli
Bench: Rekha Palli, Rajnish Bhatnagar
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7419/2023 & CM APPL. 28863/2023 -Stay.
ICMR - NATIONAL INSTITUTE OF CANCER PREVENTION
AND RESEARCH ..... Petitioner
Through: Mr.Ajay Pal Singh with Mr.Akshit
Gupta, Advs.
Mr.Jasbir Bidhuri, Adv.
versus
MRS. RAJANI YADAV, MEDICAL SOCIAL WORKER & ORS.
..... Respondent
Through: Mr.M.C.Dhingra with Mr.Gaurav
Dhingra, Mr.Shashank Singh, Advs for R-1 & 2.
Mr.Subhash Tanwar, CGSC with Mr.Ashish
Chaudhary, Adv. Mr.Sahib Gurdeep Singh, GP for
UoI.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 21.03.2024
List on 08.07.2024.
REKHA PALLI, J
RAJNISH BHATNAGAR, J
MARCH 21, 2024
sr
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