Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(f) in The Gujarat Fiscal Responsibility Act, 2005 (f)cap outstanding guarantees within the limit provided in the Gujarat State Guarantees Act, 1963 (Gujarat XXII of 1963);
