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State of Rajasthan - Section

Section 5 in Rajasthan Public Libraries Rules, 2012

5. Allowances to the members of the council.

- The non-official members of the council or its committee other than local non-official members, shall be entitled to draw travelling allowance and daily allowance payable to the class I officers of the State Government under the Rajasthan Travelling Allowance Rules, 1971. The local non-official members shall be entitled to draw conveyance charges in accordance with the rate specified by the State Government from time to time.