Section 3(1)(i) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(i)the conditions under which private places may be designated as restriction-free-vending zones, restricted-vending zones and no-vending zones;

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