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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1) in The Himachal Pradesh Administrative Tribunal (Procedure) Rules, 2015

(1)A legal practitioner desirous of registering his clerk shall make an application to the Registrar in form IV and on such application being allowed by the Registrar, his name shall be entered in the Registrar of Clerks.