Section 1 in The M.P. Van Upaj Ke Kararon Ka Punrikshan Adhiniyam, 1987
1. Short title, extent and commencement.
(1)This Act may be called the Madhya Pradesh Van Upaj Ke Kararon Ka Punrikshan Adhiniyam, 1987.(2)It extends to the whole of the State of Madhya Pradesh.(3)It shall [come into force on such date] [W.e.f. 2-5-1988; vide Notification No. 1301-X-III-88, dated 29-4-1988.] as the State Government may, by notification, appoint.
