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[Cites 0, Cited by 0] [Section 78(7)] [Section 78] [Entire Act]

State of Madhya Pradesh - Subsection

Section 78(7)(c) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(c)The agency should see that legal adoption is effected at the earliest thereby safeguarding the interest of the child;