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[Cites 0, Cited by 1] [Section 26] [Entire Act]

State of Assam - Subsection

Section 26(2) in Assam Co-Operative Societies Act, 2007

(2)No member of a cooperative society shall exercise the right of a member including the right of vote unless he has made such payment to the cooperative society in respect of membership or has acquired and continues to have such interest in the cooperative society as may be specified in the bye-laws.