Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 80 in Civil Court Rules of the High Court of Judicature at Patna

80.

Process for service at places within [eight kilometres] [Substituted by C.S. No. 43, dated 18.12.1973.] radius shall be sent out every working day and should ordinarily be returned either next day or on the day following.