Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 39 in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966 39. Presumption as to correctness of meters. - The readings of meters indicating the quantity of consumption of water shall be presumed to be correct unless the contrary is proved.
