Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7D] [Entire Act] Madras Presidency - Subsection Section 7D(vii) in Madras Hindu Religious and Charitable Endowments Act, 1951 (vii)has been removed from holding any office in pursuance of a court order; or
