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[Cites 0, Cited by 0] [Section 67] [Entire Act]

NCT Delhi - Subsection

Section 67(2) in Delhi Police Act, 1978

(2)If the property, or any part thereof, is subject to speedy and natural decay or consists of livestock or if the property appears to be of the value of less than fifty rupees, it may forthwith be sold by auction under the orders of the Commissioner of Police and the net proceeds of such sale shall be dealt in the same manner as is hereinafter provided for the disposal of the said property.