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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(6)(i) in Rajasthan Power Sector Reforms Act, 1999

(i)"employment under the Central Government or under the State Government" includes employment under any local or other authority within the territory of India under the control of the Central Government or a State Government, or under any corporation or society owned or controlled by the Government: