Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(v) in The Court-fees Act, 1870 (v)Plaints in suits tried by [Village Munsifs in the Presidency of Fort St. George.] [See the Madras Village Courts Act, 1889 (1 of 1889).]
