Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 8 in The West Bengal Salaries And Allowances Act, 1952 8. [ Provisions applicable to Speaker etc. [[Section 8 first Substituted by W.B. Act 15 of 1972, then again Substituted by W.B. Act 27 of 2005. Previous Section 8 was as under :-
