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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 18 in North-Eastern Hill University Act, 1973

18. Authorities of the University.-

The following shall be the authorities of the University:-
(1)The Court;
(2)The Executive Council;
(3)The Academic Council;
(4)The Boards of Schools; and
(5)Such other authorities as may be declared by the Statutes to be authorities of the University.