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[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(4)(b) in Bihar Sports (Registration, Recognition and Regulation of Associations) Act, 2013

(b)For the District Level Sports Association, primarily on the basis of returns filed by the affiliated State Level Sport Council on the date of commencement of the Act.