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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttarakhand - Subsection

Section 16(1) in Kumaun and Uttarkhand Zamindari Abolition and Land Reforms Rules, 1965

(1)After the draft-compensation statement has been prepared under Section 18, the Compensation Officer shall cause a notice in KUZA Form 11 to be published in the Gazette.