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[Cites 0, Cited by 0] [Section 48(5)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(5)(a) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(a)wire rope or rope sling shall have at least three tucks with full strand of rope and two tucks with one-half of the wires cut-out of each strand and strands in all cases shall be tucked against the lay of the rope;