Section 44(2)(a) in The M.P. Madhyastham Adhikaran Regulations, 1985

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State of Madhya Pradesh - Subsection

Section 44(2)(a) in The M.P. Madhyastham Adhikaran Regulations, 1985

(a)examine every document which comes into his custody in order to ascertain firstly whether all stamps and labels have been cancelled as required by the above regulation and secondly, whether the value of label or labels if any which it bears correspond with their value as noted by the receiving reader of the concerned Bench; and

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State of Madhya Pradesh - Subsection

Section 44(2)(a) in The M.P. Madhyastham Adhikaran Regulations, 1985