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[Cites 0, Cited by 0] [Section 202(3)] [Section 202] [Entire Act]

State of Tamilnadu - Subsection

Section 202(3)(a) in Chennai City Municipal Corporation Act, 1919

(a)deposit the carcases of animals, rubbish or filth in any street or on the veranda of any building or on any unoccupied ground alongside any street or on any public quay, jetty or landing place or on the bank of a water course or tank; or