Securities And Exchange Board Of India - Subsection
Section 94(3) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001
(3)Every whole time employee of the Board who is a member of the SEBI Employees Provident Fund, prior to such date as may be specified, shall be given an option to remain a member of the SEBI Employees Provident Fund or to become a member of the SEBI New Pension Scheme, in such manner as may be specified.]
