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Madhya Pradesh High Court

Om Prakash Shiksha Prasar Samiti ... vs Assotech Private Limited on 9 September, 2014

W.P. No. 5954/2013

0910912014
Petitioner by Shri Prakash Braru, Advocate.

Respondent-State by Shri B.Raj Pandey, Govt. Advocate.

Learned counsel for the petitioner prays for and is permitted to withdraw this petition. Accordingly, this petition stands dismissed as withdrawn (Sheel Nagu) Judge Durgekarj