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[Cites 0, Cited by 1] [Section 36AB] [Entire Act]

Union of India - Subsection

Section 36AB(2) in The Drugs And Cosmetics Act, 1940

(2)While trying an offence under this Act, a Special Court shall also try an offence, other than an offence referred to in sub-section (l), with which the accused may, under the Code of Criminal Procedure, 1973 (2 of 1974), be charged at the same trial.