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State of Andhra Pradesh - Section
Section 159 in Reductions and Remissions (Andhra Pradesh)
159.
Reduced the Stamp Duty payable in respect of following documents under Schedule I-A to the Indian Stamp Act, 1899. Vide G.O. 581, Rev. (R-I), Dated 30.11.2013.| Article of Schedule 1-A | Nature of Document | Existing Stamp Duty | Rate of Stamp duty now fixed |
| Article 6 (B) | Sale Agreement with possession | 5% (adjustable) | 4% (adjustable) |
| Sale Agreement without possession | 5% (adjustable) | 0.5% (Not adjustable) | |
| Sale Agreement cum GPA Development/construction | 6% (5% adjustable & 1% not adjustable) | 5% (4% adjustable1% Not adjustable) | |
| Agreement | 5% (adjustable) | 0.5% ( Not adjustable) | |
| Development/construction Agreement cum GPA | 1% (Not adjustable) | 1% (Not adjustable) |