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State of Andhra Pradesh - Section

Section 159 in Reductions and Remissions (Andhra Pradesh)

159.

Reduced the Stamp Duty payable in respect of following documents under Schedule I-A to the Indian Stamp Act, 1899. Vide G.O. 581, Rev. (R-I), Dated 30.11.2013.
Article of Schedule 1-A Nature of Document Existing Stamp Duty Rate of Stamp duty now fixed
Article 6 (B) Sale Agreement with possession 5% (adjustable) 4% (adjustable)
Sale Agreement without possession 5% (adjustable) 0.5% (Not adjustable)
Sale Agreement cum GPA Development/construction 6% (5% adjustable & 1% not adjustable) 5% (4% adjustable1% Not adjustable)
Agreement 5% (adjustable) 0.5% ( Not adjustable)
Development/construction Agreement cum GPA 1% (Not adjustable) 1% (Not adjustable)