Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Goa - Subsection

Section 117(3) in The Goa Rehabilitation Board Act, 2006

(3)No regulation or it's cancellation or modification shall have effect until the same shall have been approved and confirmed by the Government.