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Supreme Court - Daily Orders

Cit, New Delhi vs Hardarshan Singh Etc. on 24 August, 2017

     ITEM NO.12                             REGISTRAR COURT. 1                    SECTION XIV

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS


                              BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Civil Appeal                  No(s).    4070/2014

     CIT, NEW DELHI                                                           Appellant(s)

                                                          VERSUS

     HARDARSHAN SINGH PAN APAPS9972E                                          Respondent(s)

     (ONLY CA NO. 659/2015 TO BE LISTED BEFORE LD. REGISTRAR COURT FOR
     PRE-FINAL HEARING)


     WITH
     C.A. No. 659/2015 (XIV)

     Date : 24-08-2017 This appeal was called on for hearing today.


     For Appellant(s)                     Mr. Ranjeet Kr. Jha,Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)
                                          Ms. Rani Chhabra, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

C.A. No. 4070/2014 is a complete category matter.

C.A. No. 659/2015

Sole respondent is duly represented.

Parties have not filed the Statements of Case and the stipulated time has expired.

Affidavit of Valuation and deficit court fee has been paid.

Signature Not Verified

Registry to process the matters for listing before the Hon'ble Digitally signed by RUPAM DHAMIJA Date: 2017.08.26 Court.

13:00:08 IST Reason:

RAJESH KUMAR GOEL Registrar