Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Punjab - Subsection Section 24(3) in The Punjab State Board of Technical Education and Industrial Training Act, 1992 (3)The Secretary shall be responsible for ensuring that all moneys of the Board are spent for the purposes for which these are meant.
