Section 13(3)(b) in THE BOMBAY LIFTS ACT, 1939

[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

(b)in sub-sections (4) and (5), for the words “the ‘State Government,” wherever they occur, the words “the appellate authority” shall be substituted;

Legal Document View