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Madhya Pradesh High Court

Roshni Choubey vs Subodh Gautam on 15 February, 2019

1 WP-2991-2019 The High Court Of Madhya Pradesh WP-2991-2019 (ROSHNI CHOUBEY Vs SUBODH GAUTAM) 1 Indore, Dated : 15-02-2019 Learned counsel for petitioner prays for listing the matter on Monday. List on 18.3.2019.

Let copy of petition be handed over to learned counsel appearing for the State during course of the day.





                        (S.C.SHARMA)                                       (VIRENDER SINGH)
                            JUDGE                                                JUDGE


                    MK




Digitally signed by MUKTA KAUSHAL
Date: 16/02/2019 11:12:28