Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Chattisgarh - Subsection Section 5(1)(b) in Advertisement (Registration and Regulation) Bye-laws, 2012 (b)To approve, with or without changes, the plan for division of the corporation area into advertisement zones as prepared by the Superintendent.