Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 20 in The Assam Agricultural Produce Market Act, 1972 20. Execution of contracts. - Every contract entered into by a market committee shall be in writing and shall be signed by its Chairman, Secretary and two other members of the committee.
