Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Maharashtra - Subsection

Section 26(2) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(2)The tenure of all nominated members shall be three years:Provided that, members who become members by virtue of their office, shall cease to be members, on their ceasing to hold that office.