Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Haryana - Subsection

Section 60(1)(b) in The Punjab Excise Act, 1914

(b)any loss that may accrue, when in consequence of default a grant has been taken under management by the Collector or has been resold by him under Section 39; and