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[Cites 0, Cited by 0] [Section 48A] [Entire Act]

State of Gujarat - Subsection

Section 48A(8) in The Saurashtra University Act, 1965

(8)In the case of an autonomous college, the University shall continue to exercise general supervision over such college and to confer degrees on the students of the college passing any examination qualifying for any degree of the University.