Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] Union of India - Subsection Section 30(3) in Dock Workers (Safety, Health and Welfare) Scheme, 1961 (3)In every dock there shall be provided effective and clearly audible means of giving warning in case of fire to every dock worker employed therein.Lifting Machinery and Gear
