Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 68(2)] [Section 68] [Entire Act] Union of India - Subsection Section 68(2)(j) in Motor Vehicles Act, 1939 (j)the authorities to whom, the time within which and the manner in which appeals may be made;